(1.) Rule. Mr. Kakkad waives service of notice of Rule.
(2.) The applicant-respondent No. 1 in main matter i.e. Spl.C.A. No. 2776 of 2009, has taken out this application for the following reliefs :
(3.) The facts in brief leading to filing this application need to set out as under.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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