(1.) ADMIT. Ms.Vora waives notice of admission.
(2.) THE appeal is finally heard with the consent of the learned advocates appearing for both the sides.
(3.) WE have heard Mr.Belsare, learned counsel appearing for the appellant and Ms. Vora, learned counsel appearing for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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