REGENT COMPUTRONICS PVT. LTD.

MAHENDRA GAJANAN TRIVEDI Appellant

V/S

BANK OF INDIA Respondents

Referred Judgements :-

BALRAM GUPTA VS. UNION OF INDIA [REFERRED TO]
J N SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
J N SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
SHAMBHU MURARI SINHA VS. PROJECT AND DEVELOPMENT INDIA [REFERRED TO]
SHAMBHU MURARI SINHA VS. PROJECT AND DEVELOPMENT INDIA LIMITED [REFERRED TO]
FOOD CORPORATION OF INDIA VS. RAMESH KUMAR [REFERRED TO]

JUDGEMENT

(1.) Petitioner, an employee of respondent-Bank has filed this petition praying for the following reliefs.

(2.) Facts relevant for the purpose of deciding the present petition can be summarized as under :-

(3.) I have heard learned counsel, Mr. Shalin Mehta for the petitioner and Mr. Nandish Chudgar for Nanavati Associates appearing fro the respondent-bank.

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MAHENDRA GAJANAN TRIVEDI Vs. BANK OF INDIA

Referred Judgements :-

JUDGEMENT

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