LAWS(GJH)-2011-2-196

KUSUMBEN JAYKRUSHNA PATEL Vs. SECRETARY

Decided On February 28, 2011
KUSUMBEN JAYKRUSHNA PATEL Appellant
V/S
SECRETARY Respondents

JUDGEMENT

(1.) RULE. Learned A.G.P., Mr.Hashmukh Patel appears and waives service of notice of rule on behalf of the respondent no.1.

(2.) AT the request of learned advocate Mr.Saiyed, the matter is taken up for final hearing. Learned AGP Mr.Hashkukh Patel has no objection.

(3.) LEARNED A.G.P., Mr.Patel has resisted the present petition stating that all these documents ought to have been supplied to the respondent authorities and as it has not been properly mentioned, the order may not be passed.