(1.) BOARD has been revised. No one appears for the appellant.
(2.) WE have heard learned Assistant Government Pleader Mr. N.J. Shah for respondent Nos. 1 and 2 and learned counsel Mr. K.M. Sheth for respondent No.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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