DISTRICT PRIMARY EDUCATION OFFICER Vs. PATEL HINABEN RAMESHBHAI

JUDGEMENT

(1.) BY way of these Appeals, the appellant has challenged the judgment and order dated 17.10.2005 passed by the learned Single Judge in Special Civil Application No. 17381 of 2005 by which the learned Single Judge has granted ad-interim relief.

(2.) THIS Court, while confirming the order passed in Civil Application No.609 of 2006 has observed as under on 22.3.2006.