MARU TRADERS Vs. STATE OF GUJARAT

Referred Judgements :-

M N GANGAPPA VS. ATMAKUR NAGABHUSHANAM SEITY AND GO [REFERRED TO]
UNION OF INDIA VS. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
RAGHUNATH THAKUR VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. UNION OF INDIA [REFERRED TO]
SURJIT KAUR VS. NAURATA SINGH [REFERRED TO]
GROSONS PHARMACEUTICALS PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
THRIVEEDHI CHANNAIAH VS. GUDIPUDI VENKATA SUBBA RAO [REFERRED TO]
GODAVARI SUGAR MILLS LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
EAST INDIA TRANSFORMER AND SWITCHGEAR PRIVATE LIMITED VS. GUJARAT ELECTRICITY BOARD [REFERRED TO]
ELECTROSTEEL INFRASTRUCTURE SERVICES VS. GUJARAT URBAN DEVELOPMENT CO LTD [REFERRED TO]
KAMIL AND BROS VS. CENTRAL DAIRY FARM [REFERRED TO]