PURSHOTTAMBHAI SWAROOPCHAND SONI Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF ORISSA V. DEBENDRA NATH PADHI [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
STATE OF U.P THROUGH CBI V. DR. SANJAY SINGH AND ANR. [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
KESHUB MAHINDRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
DILAWAR BALU KURANE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
YOGESH ALIAS SACHIN JAGDISH JOSHI VS. STATE OF MAHARASHTRA [REFERRED TO]
P VIJAYAN VS. STATE OF KERALA [REFERRED TO]