NITIN SHANTILAL BHAGAT Vs. STATE OF GUJARAT

Referred Judgements :-

BABUJAN MISIR V. SHEO SAHAY CHAUDHURY [REFERRED TO]
M. VENKATAGIRI AIYAR V. N.M. FIRM [REFERRED TO]
K.V. MUNISWAMY MUDALIAR V. RAJARATNAM PILLAI [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
S A L NARAYAN ROW N D MEHROTRA VS. ISHWARLAL BHAGWANDAS VRAJLAL KEWALDAS [REFERRED TO]
RAMESH VS. GENDALAL MOTILAL PATNI [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
ARBIND KUMAR SINGH VS. NAND KISHORE PRASAD [REFERRED TO]
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD VS. RAM TAHEL RAMNAND [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
UMAJI KESHAO MESHRAM VS. RADHIKABAI WIDOW OF ANANDRAO BANAPRKAR [REFERRED TO]
PATEL KASHIRAM LAVJIRAM VS. NAROTTAMDAS BECHARDAS [REFERRED TO]
STATE OF GUJARAT VS. JAYANTILAL MAGANLAL PATEL [REFERRED TO]
RAMJIBHAI DAYARAMBHAI JOSHI VS. STATE OF GUJARAT [REFERRED TO]
SANJEEV RAJENDRABHAI BHATT VS. STATE OF GUJARAT [REFERRED TO]
STATE OF UTTAR PRADESH VS. MUKHTAR SINGH [REFERRED TO]
ISHWAR SINGH VS. RAM PIARI [REFERRED TO]
CHAIRMAN BUDGE BUDGE MUNICIPALITY VS. MONGRU MIA [REFERRED TO]
SUKHENDU BIKASH BARUA VS. HARE KRISHNA DE [REFERRED TO]
M RAMAYYA VS. STATE OF MADRAS [REFERRED TO]
KAMALNARAIN SHARMA VS. DWARKA PRASAD MISHRA [REFERRED TO]
V TIRUPULISWAMY NAIDU VS. STATE [REFERRED TO]
SRINIVASA REDDIAR VS. P KRISHNASWAMI REDDIAR [REFERRED TO]
J P SHARMA VS. PHALTON SUGAR WORKS LTD [REFERRED TO]
NAGPUR CABLE OPERATORS ASSOCIATION VS. COMMISSIONER OF POLICE NAGPUR [REFERRED TO]
HAMID HASAN NOMANI VS. BANWARILAL ROY [REFERRED TO]
RYOTS OF GARABANDHO VS. ZEMINDAR OF PARLAKIMEDI [REFERRED TO]
MAHOMEDALLI ALLABUX VS. ISMAILJI ABDULALI [REFERRED TO]
MT HAIDRI BEGAM VS. JAWAD ALI SHAH [REFERRED TO]
JAGANNATH GANBAJI CHIKHALE VS. GULABRAO RAGHOBAJI BOBDE [REFERRED TO]
J&K CO-OPERATIVE BANK LTD VS. SHAMS-UD-DIN BACHA [REFERRED TO]