JASHDAN MUNICIPALITY Vs. SONABEN BHAGABHAI LALIT PLOTS

Referred Judgements :-

M.S.R. MURTHY V. ARYA SOMAYAJULA YAGNESWARA CHENULU [REFERRED TO]
P.GALEMMA V. APPELLATE AUTHORITY UNDER THE ACT [REFERRED TO]
MANAGING DIRECTOR,THE PUNJAB STATE CO-OPERATIVE BANK LTD. V. MANJIT SINGH SODHI AND ORS. [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
ALEMBIC CHEMICAL WORKS COMPANY LIMITED VS. WORKMEN [REFERRED TO]
STATE OF PUNJAB VS. LABOUR COURT JULLUNDUR [REFERRED TO]
STATE OF PUNJAB VS. LABOUR COURT JULLUNDUR [REFERRED TO]
BAKSHISH SINGH UNION OF INDIA VS. DARSHAN ENGINEERING WORKS:DARSHAN ENGINEERING WORKS [REFERRED TO]
E I D PARRY I LIMITED VS. G OMKAR MURTHY [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
H GANGAHANUME GOWDA VS. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. V T NARESH [REFERRED TO]
DABHOI NAGARPALIKA VS. S J KHEDIA [REFERRED TO]
NADIAD NAGARPALIKA VS. HASMUKHLAL MOTILAL SONI [REFERRED TO]
NAGAR PALIKA VS. APP AUTHORITY AND ADDL LABOUR COMMR [REFERRED TO]
PYARE MOHAN PRASAD VS. REGIONAL LABOUR COMMISSIONER C DHANBAD [REFERRED TO]
STATE OF H P VS. LASHKARI RAM [REFERRED TO]
L I C VS. REGL LABOUR COMMR [REFERRED TO]
S N VERMA VS. STATE OF MADHYA PRADESH [REFERRED TO]
U RATNAKAR RAO VS. UNION OF INDIA [REFERRED TO]
S N VASUDEVAIAH VS. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 AND DEPUTY LABOUR [REFERRED TO]
MANAGEMENT OF SRI VENKATARAMANA TEMPLE AND SRI HALE MARIYAMMA TEMPLE KAPE UDUPI DISTRICT VS. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY [REFERRED TO]
PRINCIPAL BHARTIYA MAHAVIDYALAYA VS. RAMAKRISHNA WASUDEO LAHUDKAR [REFERRED TO]
COMMISSIIONER SATHYAMANGALAM MUNICIPALITY VS. DEPUTY COMMISSIONER OF LABOUR [REFERRED TO]
PHARMA BASE INDIA PVT LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
PHARMA BASE INDIA PVT LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
M A AZIM VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
CHAMPARAN SUGAR CO LTD VS. JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY [REFERRED TO]
KERALA STATE CASHEW DEV. CORP. LTD. VS. N. ASOKAN [REFERRED TO]
ARULMIGU SANKARANARAYANASAMY DEVASTHANAM,SANKARANKOLI VS. JOINT COMMISSIONER OF LABOUR, MADURAI [REFERRED TO]
RAMJILAL CHIMANLAL SHARMA VS. ELPHINSTONE SPINNING AND WEAVING MILL CO LTD [REFERRED TO]