STATE OF GUJARAT Vs. ASHOKBHAI LAKSHMANABBHAI PARMAR

Referred Judgements :-

DUPORT STEELS V. SIRS [REFERRED TO]
RAJIBEN PRABHATBHAI VERSUS EXECUTIVE ENGINEER,UNA IRRIGTAION PROJECT DIVISION [REFERRED TO]
AP HIGH COURT IN DENA BANK EMPLOYEES UNION VERSUS INDUSTRIAL TRIBUNAL,AP HYDERABAD [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
HARBANS LAL VS. JAGMOHAN SARAN [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
CALCUTTA PORT SHRAMIK UNION VS. CALCUTTA RIVER TRANSPORT ASSOCIATION [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
RATTAN SINGH VS. UNION OF INDIA [REFERRED TO]
CENTRAL BANK OF INDIA VS. S SATYAM [REFERRED TO]
DEPUTY COLLECTOR MINICOY VS. NAVADIGOTHI MOHAMMED [REFERRED TO]
RAMNIKLAL N BHUTTA VS. STATE OF MAHARASHTRA [REFERRED TO]
HIMANSHU KUMAR VIDYARTHI VS. STATE OF BIHAR [REFERRED TO]
GENERAL MANAGER TELECOM VS. SRINIVASA RAO [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. PRAVEEN KUMAR JAIN [REFERRED TO]
SAMISHTA DUBE VS. CITY BOARD ETAWAH [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJENDRA SINGH BUTOLA [REFERRED TO]
MANAGEMENT OF MCD VS. PREM CHAND GUPTA [REFERRED TO]
MUNICIPAL CORPORATION FARIDABAD VS. SIRI NIWAS [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
R M YELLATTI VS. ASST EXECUTIVE ENGINEER [REFERRED TO]
STATE OF HARYANA VS. DILBAGH SINGH [REFERRED TO]
BHOGPUR CO OP SUGAR MILLS LTD VS. HARMESH KUMAR [REFERRED TO]
DIRECTOR FISHERIES TERMINAL DIVISION VS. BHIKUBHAI MEGHAJIBHAI CHAVDA [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
SUSHILA SHARMA VS. PAWAN SHARMA [REFERRED TO]
WORKMEN ITPO VS. MANAGEMENT ITPO [REFERRED TO]
STATE OF GUJARAT VS. MANIBEN VIRAJI [REFERRED TO]
RAJKOT DISTRICT PANCHAYAT VS. JAYABEN MAVJIBHAI [REFERRED TO]
GUJARAT FOREST PRODUCERS GATHERERS and FOREST WORKERS VS. STATE OF GUJARAT [REFERRED TO]
RAJKOT DIST PANCHAYAT VS. NARSINHBHAI SOMABHAI [REFERRED TO]
BHAVNAGAR ZILLA SAHAKARI SANGHLTD VS. DHIREN P PAREKH [REFERRED TO]
TALUKA DEVELOPMENT OFFICER VS. ARVINDBHAI SANABHAI SUTHAR [REFERRED TO]
TOURISM CORPORATION OF GUJARAT LTD VS. KALU VALJI JETHWA [REFERRED TO]
EXECUTIVE ENGINEER GARHWAL JAL SANSTHAN VS. CHHOTEY SINGH [REFERRED TO]
EXECUTIVE ENGINEER YAVATMAL VS. ANANT YADAO MURATE [REFERRED TO]