LAWS(GJH)-2011-1-127

PRAJAPATI DASHRATHBHAI SOMABHAI Vs. YOGI VINODKUMAR S

Decided On January 11, 2011
PRAJAPATI DASHRATHBHAI SOMABHAI Appellant
V/S
YOGI VINODKUMAR S. Respondents

JUDGEMENT

(1.) RULE. Ms. Amita Shah, learned advocate waives service of notice of rule on behalf of opponent no. 1 and Shri V.C. Thomas, learned advocate for Shri Vibhuti Nanavati, learned advocate waives service of notice of rule on behalf of opponent no. 2.

(2.) IN the facts and circumstances of the case and with the consent of the learned advocates appearing on behalf of the respective parties, the present application is taken up for final hearing today.