GULABHAI RAVJIBHAI PATEL Vs. BADRIPRASAD VITHALRAO BENDE

JUDGEMENT

(1.) Appellant, original Petitioner by way of this appeal seeks to challenge order passed by learned Single Judge dated 16.12.2009 in the Writ Petition being Special Civil Application No. 13067 of 2008; wherein, learned Single Judge dismissed the petition.

(2.) Facts relevant for the purpose of deciding the present appeal can be summarized as under:

(3.) The order passed by the Gujarat Revenue Tribunal dated 18.1.2006 was challenged by the Appellant herein by filing Special Civil Application No. 13067 of 2008. Learned Single Judge while dismissing the petition took into consideration the following aspects: