(1.) THE application on hand has been titled and described by the applicant as application for review of the judgment and order dated 29.10.2010.
(2.) THE applicant is the original petitioner and appellant and present opponents are original respondents.
(3.) THE applicant is one of the students of opponent No.2 institute in present application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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