THAKRAR PRAKASH BHIMJI Vs. SECRETARY

JUDGEMENT

(1.) The petitioner has filed this petition praying for a writ of mandamus or any other writ, order or directions to the respondent-the Secretary, Banking Service Recruitment Board to give benefit of reservation of 14.5% to ex-servicemen and further be pleased to direct the respondent Board to fill up those posts from ex-servicemen in the interest of justice.

(2.) The brief facts giving rise to this petition is as under.

(3.) The present petition is filed on 30th June, 1999. When this Court issued notice on 5th July, 1999 and, thereafter, the same was admitted on 17th August, 1999.