BHAGVATACHARYA NARAYANCHARYA PUBLIC TRUST Vs. STATE OF GUJARAT

Referred Judgements :-

MINERVA MILLS LTD. V. UNION OF INDIA [RELIED ON]
RAM RAM NARAIN MEDHI BHASKAR VINAYAK TENDULKAR PANDURANG GANPAT RAMCHANDRA LAXMAN BALWANT OAK KUBERDAS HARGOVINDDAS VS. STATE OF BOMBAY [RELIED ON]
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD VS. STATE OF UTTAR PRADESH [REFERRED TO]
JADAB SINGH AMARSINGH RAVI SINGH GIAN SINGH KANWAR ISHWAR SINGH K PARTAP SINGH K ROMHARASHAN SINGH IN PETN NO 69 OF 59 ; HIRDAY RAM KANSHI RAM VS. HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL P [RELIED ON]
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR VS. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS [REFERRED TO]
GANGADHARRAO NARAYANRAO MUJLIMDAR TRIMBAK LAXMAN DABIR LAXMAN HARISHASTRI GARGE BABUBHAI GULABBHAI NAGARSHETH SARDAR MANSINHJI BHASAHEB SHRI LAXMINARAYAN DEVASTHAN VS. STATE OF BOMBAY [RELIED ON]
MAHENDRA LAL JAINI VS. STATE OF UTTAR PRADESH [REFERRED TO]
P VAJRAVELU MUDALIAR MOST REV DR L MATHIAS VS. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION WEST MADRAS [REFERRED TO]
B SHANKAR RAO BADAMI VS. STATE OF MYSORE [RELIED ON]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [RELIED ON]
KHAJAMIAN WAKF ESTATES VS. STATE OF MADRAS [RELIED ON]
JAGANNATH VS. AUTHORISED OFFICER LAND REFORMS [RELIED ON]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
ACHARYA MAHARAJSHRI NARENDRA PRASADJI ANANDPRASADJI MAHARAJ VS. STATE OF GUJARAT [REFERRED TO]
JAINAL SK VS. DISTRICT MAGISTRATE WEST DINAJPUR [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [REFERRED TO]
STATE OF TAMIL NADU VS. L ABU KAVUR BAI:V K ELAIYALWAR:STATE OF TAMIL NADU:STATE OF TAMIL NADU [RELIED ON]
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY VS. KAMAL SUKUMAR DURGULE:SHRI RAM SHIROMAN KAWALESHWAR:SAIFUDDIN FIDAHUSEIN RETIWALA [REFERRED TO]
SUKHDARSHAN SINGH VS. STATE OF RAJASTHAN [RELIED ON]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [RELIED ON]
STATE OF BIHAR VS. BAL MUKUND SAH [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
ACHARYA MAHARAJSHRI NARENDRAPRASADJI ANANDPRASAD MAHARAJ VS. STATE OF GUJARAT [RELIED ON]
LAKSHMIMONI DAS VS. STATE OF WEST BENGAL [REFERRED TO]