LAWS(GJH)-2001-3-89

KIRITBHAI C. PATEL Vs. GIRDHARBHAI N. BAROT

Decided On March 09, 2001
Kiritbhai C. Patel Appellant
V/S
Girdharbhai N. Barot Respondents

JUDGEMENT

(1.) xxx xxx xxx.

(2.) xxx xxx xxx.

(3.) xxx xxx xxx.