LAWS(GJH)-2001-9-23

MERUBEN Vs. ADDITIONAL SPECIAL SECRETARY

Decided On September 19, 2001
MERUBEN Appellant
V/S
ADDITIONAL SPECIAL SECRETARY Respondents

JUDGEMENT

(1.) Rule. Mr.S.P.Sen, learned AGP waives service of rule on behalf of respondents No.1, 2, and 3 and Mr.K.K.Trivedi, learned Advocate, waives service of rule on behalf of respondent No.4.

(2.) Heard Mr.N.V.Gandhi, learned Advocate appearing on behalf of the petitioners, learned AGP, Mr.Sen appearing on behalf of the respondents No.1, 2 and 3, and Mr.K.K.Trivedi, learned Advocate appearing on behalf of the respondent No.4.

(3.) The brief facts of the present petition are as under:-