R. K. JADEJA Vs. STATE OF GUJARAT

Referred Judgements :-

BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
DHIRENDRA CHAMOLI VS. STATE OF UTTAR PRADESH [REFERRED TO]
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA [REFERRED TO]
G C GHOSH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. JAINARAINSINGH [REFERRED TO]
SHREEDHARAN KALLAT VS. UNION OF INDIA [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR VERMA [REFERRED TO]
EXECUTIVE ENGINEER STATE OF KARNATAKA VS. K SOMASETTY [REFERRED TO]
GENERAL MANAGER TELECOM VS. SRINIVASA RAO [REFERRED TO]
SHANKERJI CHELJI THAKOR VS. STATE OF GUJARAT [REFERRED TO]
STATE OF UTTAR PRADESH VS. P O INDUSTRIAL TRIBUNAL III [REFERRED TO]
UMAYAMMAL VS. STATE OF KERALA [REFERRED TO]
STATE OF PUNJAB VS. KULDIP SINGH [REFERRED TO]
DIVISIONAL FOREST OFFICER SOCIAL FORESTRY PROJECT VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [REFERRED TO]