LAWS(GJH)-2001-3-20

BHAGVANBHAI KESHAVBHAI SORATHIYA Vs. MARUTKUMAR RAMBHAI PATEL

Decided On March 08, 2001
BHAGVANBHAI KESHAVBHAI SORATHIYA Appellant
V/S
MARUTKUMAR RAMBHAI PATEL Respondents

JUDGEMENT

(1.) Rule. Mr. R.M. Chhaya waives service on behalf of opponents No.1 to 4, Mr. Y.S. Lakhani waives service on behalf of opponent No.5, Mr. M.C. Bhatt waives service for opponents No.6, 7, and 8, and Mr. S.M. Shah waives service for opponent No.9. With the consent of learned advocates, the matter is taken up today for hearing.

(2.) By preferring this Civil application, the applicant-appellant has sought indulgence of the Court to the following effect :-

(3.) To appreciate the contentions raised by the applicant and the other side, it would be necessary, at this stage, to state certain facts of the case.