LAWS(GJH)-1990-12-26

SPECIAL LAND ACQUISITION OFFICER Vs. PUNJABHAI NARSHIBHAI PATEL

Decided On December 07, 1990
SPECIAL LAND ACQUISITION OFFICER Appellant
V/S
PUNJABHAI NARSHIBHAI PATEL Respondents

JUDGEMENT

(1.) This common judgment shall govern the disposal of these 10 appeals arising out of the awards pronounced by the learned Assistant Judge, Broach dated 25-10-1978, awarding the additional compensation in 10 L.A.R. Cases on his file.

(2.) The following Table shows the First Appeal No. L.A.R. No., Survey No., and the Area of the lands concerned. Sr. F.A. No. L.A.R. No. Survey Area of the Land No. No. H. A. Sq.M. 1. 918 of 1979 161 of 1977 485 (O.T.) 0 - 3 - 20 2. 919 of 1979 162 of 1977 250 (O.T.) 0 - 57 - 76 3. 920 of 1979 163 of 1977 247/1 (O.T.) 0 - 28 - 32 4. 921 of 1979 164 of 1977 255/1 (N.T.) 0 - 3 - 36 5. 922 of 1979 165 of 1977 207/2 (N.T.) 0 - 59 - 20 6. 923 of 1979 166 of 1977 209 (O.T.) 210 (N.T.) 0 - 64 - 80 7. 924 of 1979 167 of 1977 490/1 (N.T.) 0 - 31 - 98 8. 925 of 1979 168 of 1977 490/3 (N.T.) 0 - 8 - 85 9. 926 of 1979 169 of 1977 487 (O.T.) 0 - 1 - 1 10. 927 of 1979 170 of 1977 490/2 (N.T.) 0 - 56 - 00

(3.) The facts and circumstances under which the present appeals arise may be noticed thus :-