AHUJA CLASSES Vs. BOTHRA CLASSES

Referred Judgements :-

SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT,MADRAS V. MUNUSAMY MUDALIAR [REFERRED TO]
DATAR SWITCHGEARS LTD. V. TATA FINANCE LTD. AND ANR. [REFERRED TO]
ACE PIPELINE CONTRACTS P LTD. V. BHARAT PETROLEUM CORPN. LTD . [REFERRED TO]
UNION OF INDIA V. BHARAT BATTERY MFG. CO. P LTD . [REFERRED TO]
PUNJ LLOYD LTD. V. PETRONET MHB LTD. [REFERRED TO]
NORTHERN RAILWAY ADMN.,MINISTRY OF RAILWAY V. PATEL ENGG. CO. LTD. [REFERRED TO]
STATE OF GOA V. PRAVEEN ENTERPRISES [REFERRED TO]
NORTH EASTERN RAILWAY V. TRIPPLEENGG. WORKS [REFERRED TO]
INDIAN OIL CORPN. LTD. V. RAJA TRANSPORT P LTD . [REFERRED TO]
UNION OF INDIA V. SINGH BUILDERS SYNDICATE [REFERRED TO]
DEEP TRADING CO. V. INDIAN OIL CORPN . [REFERRED TO]
EXECUTIVE ENGINEER IRRIGATION DIVISION PURI VS. GANGARAM CHHAPOLIA [REFERRED TO]
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA VS. K D BALI [REFERRED TO]
S RAJAN VS. STATE OF KERALA [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LIMITED VS. INDO SWISS SYNTHETICS GEM MFG COMPANY LIMITED [REFERRED TO]
UNION OF INDIA VS. M P GUPTA [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
ACE PIPELINE CONTRACTS PRIVATE LIMITED VS. BHARAT PETROLEUM CORPORATION LIMITED [REFERRED TO]
GAS AUTHORITY OF INDIA LTD VS. KETI CONSTRUCTION INDIA LTD [REFERRED TO]
UNION OF INDIA VS. BHARAT BATTERY MANUFACTURING CO P LTD [REFERRED TO]
NORTHERN RAILWAY ADMINISTRATION MINISTRY OF RAILWAY VS. PATEL ENGINEERING COMPANY LTD [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
UNION OF INDIA VS. SINGH BUILDERS SYNDICATE [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. RAJA TRANSPORT P LTD [REFERRED TO]
DENEL PROPRIETARY LIMITED VS. GOVT OF INDIA MINISTRY OF DEFENCE [REFERRED TO]
BIPROMASZ BIPRON TRADING SA VS. BHARAT ELECTRONICS LIMITED [REFERRED TO]
DEEP TRADING COMPANY VS. INDIAN OIL CORPORATION [REFERRED TO]
ANTRIX CORP. LTD VS. DEVAS MULTIMEDIA P. LTD [REFERRED TO]
NORTH EASTERN RAILWAY VS. TRIPPLE ENGINEERING WORKS [REFERRED TO]
UNION OF INDIA (UOI) VS. U.P. STATE BRIDGE CORPORATION LTD. [REFERRED TO]
M/S. VOESTALPINE SCHIENEN GMBH VS. DELHI METRO RAIL CORPORATION LTD. [REFERRED TO]
HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) VS. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.) [REFERRED TO]
SP SINGLA CONSTRUCTIONS PVT. LTD. VS. STATE OF HIMACHAL PRADESH AND ANOTHER [REFERRED TO]