LAWS(GJH)-2020-8-456

MUNIR AKHTAR SATTI Vs. STATE OF GUJARAT

Decided On August 24, 2020
Munir Akhtar Satti Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This petition is preferred with the following prayers: -

(2.) This Court on 14.07.2020 passed the following orders:

(3.) Thereafter, on 21.07.2020 this Court passed the following order: -