(1.) Heard learned advocate Mr. Ratin Raval for the appellant and learned Additional Public Prosecutor Ms. Chetna M. Shah for the respondent- State through video conferencing.
(2.) This Court (Coram: Hon'ble Ms. Justice Sangeeta K. Vishen) on 22.05.2020 passed the following order:
(3.) Inspite of the aforesaid order, no one has appeared for the respondent no.2 and hence, the matter is taken up for hearing.