LAWS(GJH)-2020-7-168

MOHAMMED SAMIR Vs. COMMISSIONER OF POLICE

Decided On July 24, 2020
Mohammed Samir Appellant
V/S
COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.Samirkhan Pathan for Mr.Aamirkhan Pathan learned advocate for the petitioner and Ms.Divyangna Jhala learned AGP for the respondent no.3.

(2.) It has been pointed out that the co-detenues have been released by this Court vide order dated 01.02.2019 passed in Special Civil Application No.441 of 2019 and vide order dated 05.12.2018 in Special Civil Application No.17678 of 2018.

(3.) The order dated 01.02.2019 passed in Special Civil Application No.441 of 2019 reads as under: