SHAIKH NIYAZ ANWARBHAI Vs. STATE OF GUJARAT

Referred Judgements :-

UNION OF INDIA AND OTHERS V. PARASMAL RAMPURIA [REFERRED TO]
ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA VS. ALKA SUBHASH GADIA [REFERRED TO]
N K BAPNA VS. UNION OF INDIA [REFERRED TO]
SUBHASH MULJIMAL GANDHI VS. L HIMINGLIANA [REFERRED TO]
SAYED TAHER BAWAMIYA VS. JOINT SECRETARY TO THE GOVERNMENT OF INDIA [REFERRED TO]
UNION OF INDIA VS. MUNEESH SUNEJA [REFERRED TO]
NARESH KUMAR GOYAL VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. PUBLIC CONCERN FOR GOVERNANCE TRUST [REFERRED TO]
DEEPAK BAJAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. ATAM PARKASH [REFERRED TO]