LAWS(GJH)-2020-3-68

SUO MOTU Vs. STATE OF GUJARAT

Decided On March 27, 2020
SUO MOTU Appellant
V/S
State Of Gujarat And 2 Other(S) Respondents

JUDGEMENT

(1.) In Civil Application No.2 of 2020 in Writ Petition (PIL) No.42 of 2020, the applicant has prayed for the following reliefs:-

(2.) In Writ Petition (PIL) No.47 of 2020, the petitioner - Sanaullahkhan Rustamkhan Pathan, has prayed for the following reliefs:-

(3.) In Writ Petition (PIL) No.48 of 2020, the petitioner - Sikander Marghoobalam Saiyed has prayed for the following reliefs:-