JAYSHRIKUVARBA SIDHARAJASINH ZALA Vs. KANAKSINH MALSINH MAKWANA

JUDGEMENT

(1.) Heard Mr.Yatin Soni learned advocate for the applicant, Mr.Maulin Raval learned advocate for Mr.Swapneshwar Goutam learned advocate for respondent no.1, Mr.K.M.Antani learned AGP for respondent nos.2, 3 and 5 and Mr.Manish J. Patel learned advocate appearing for respondent no.4.

(2.) This is an application filed by the applicant-original respondent no.5 in the main petition for recalling of the order dated 01.09.2020 passed by this Court in Special Civil Application No.6784 of 2020 which reads as under:

(3.) Mr.Yatin Soni learned advocate for the applicant has made the following submissions: