REGENT COMPUTRONICS PVT. LTD.

Jay Corporation Appellant

V/S

Karamsad Nagar Palika Respondents

Referred Judgements :-

MONARCH INFRA VS. ULHASNAGAR N PALIKA [REFERRED TO]
PODDAR STEEL CORPORATION VS. GANESH ENGINEERING WORKS [REFERRED TO]
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED VS. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED [REFERRED TO]
NEW HORIZONS LIMITED VS. UNION OF INDIA [REFERRED TO]
ROOTS INDUSTRIES INDIA LTD. VS. AIRPORTS AUTHORITY OF INDIA AND ORS. [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. N.L. Ramnani, learned advocate for the petitioner and Mr. Mehul Sharad Shah, learned advocate for the respondent - Karamsad Nagarpalika.

(2.) By way of this petition under Articles 14, 19(1)(g), 226 and 227 of the Constitution of India, the petitioner has prayed for following reliefs:

(3.) Following facts emerge from the record of the petition.

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JAY CORPORATION Vs. KARAMSAD NAGAR PALIKA

Referred Judgements :-

JUDGEMENT

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