(1.) Rule.
(2.) Present application has been filed by the applicant with a prayer to transfer Family Suit No.218 of 2018 from the Court of the Principal Judge, Family Court, Nadiad to Family Court, Deesa.
(3.) Heard learned advocate for the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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