(1.) Rule. Mr. Dharmesh Devnani, learned APP waives service of notice of rule for and on behalf of respondent-State.
(2.) Heard Shri Vishal Mehta, learned counsel for the applicant and learned APP for the respondent State.
(3.) On 22.12.2020, the following order was passed :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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