(1.) Heard Mr. K.S.Nanavati, learned Senior Advocate assisted by Mr. Pranit K.Nanavati and Mr. Kunal Vyas, learned advocates for the petitioner and Mr. Rutvij Oza, learned advocate for respondent No.1. None appears for respondent No.2.
(2.) Mr. Nanavati, at the outset, has submitted that the draft amendment dated 11.07.2020 be granted.
(3.) Having considered the draft amendment, the same deserves to be granted and is hereby granted. Amendment to be carried out forthwith.