LAWS(GJH)-2020-10-828

ANOPSINH JILUBHA GOHIL Vs. MAHESHBHAI KACHARABHAI PARMAR

Decided On October 06, 2020
Anopsinh Jilubha Gohil Appellant
V/S
Maheshbhai Kacharabhai Parmar Respondents

JUDGEMENT

(1.) This Court on 21.09.2020 passed the order which is as follows: -

(2.) Learned AGP Ms. Maithili Mehta appearing for the opponents and learned advocate Mr. Trivedi appearing for the applicants have been heard at length.

(3.) Noticing the fact that in all these matters, the Letters Patent Appeals have favoured the present applicants, the certified copies of judgements have been received by the State on 16.09.2020 and therefore, the time up to 16.10.2020 is available to prefer Special Leave Petitions.