AMIT MANIBHAI PANCHAL Vs. SUO MOTU

Referred Judgements :-

M.B. SANGHI,ADVOCATE VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
HIRA LAL DIXIT VS. STATE OF U.P. [REFERRED TO]
M. Y. SHAREEF VS. HON 'BLE JUDGES OF THE NAGPUR HIGH COURT [REFERRED TO]
KRISHNAKANT TAMRAKAR VS. THE STATE OF MADHYA PRADESH [REFERRED TO]
C K DAPHTARY VS. O P GUPTA [REFERRED TO]
BARADA KANTA MISHRA VS. MR: JUSTICE GATIKRUSHNA MISRA CHIEF JUSTICE OF THE ORISSA HIGH COURT [REFERRED TO]
S K SARKAR MEMBER BOARD OF REVENUE U P LUCKNOW VS. VINAY CHANDRA MISRA [REFERRED TO]
L D JAIKWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
P N DUDA VS. P SHIV SHANKER [REFERRED TO]
D N TANEJA VS. BHAJAN LAL [REFERRED TO]
PRITAM PAL VS. HIGH COURT OF MADHYA PRADESH JABALPUR [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH JAISWAL VS. D K MITTAL [REFERRED TO]
EX CAPT HARISH UPPAL VS. UNION OF INDIA [REFERRED TO]
PATEL RAJNIKANT DHULABHAI VS. PATEL CHANDRAKANT DHULABHAI [REFERRED TO]
R K ANAND VS. REGISTRAR DELHI HIGH COURT [REFERRED TO]
ADVOCATE GENERAL OF TAMIL NADU MADRAS VS. R M KRISHNA RAJU [REFERRED TO]
AMAR BAHADURSINGH S O GIRIJASHINGH KUSHWAHA VS. T D WASNIK EDUCATION OFFICER SECONDARY ZILLA PARISHAD BHANDARA [REFERRED TO]
RIJU PRASAD SARMA VS. STATE OF ASSAM [REFERRED TO]
MAHIPAL SINGH RANA, ADVOCATE VS. STATE OF UTTAR PRADESH [REFERRED TO]
IN RE : HONBLE MR. JUSTICE C . S . KARNAN VS. STATE [REFERRED TO]
NATIONAL FEDERATION OF BLIND MAHARASHTRA AND ANR VS. HIGH COURT OF JUDICATURE OF BOMBAY [REFERRED TO]