LAWS(GJH)-2020-6-919

VIKRAMSINH CHAMPAKSINH PARMAR Vs. STATE OF GUJARAT

Decided On June 29, 2020
Vikramsinh Champaksinh Parmar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 23.06.2020, following order came to be passed by this Court:

(2.) On 18.03.2020, he submitted his report before this Court and the following order came to be passed:

(3.) We have heard learned advocate Mr. Darshan Dave appearing for the applicant and Mr. Manan Mehta, learned Additional Public Prosecutor appearing for the State.