RAJENDRAKUMAR AMRUTBHAI RAJGURU Vs. STATE OF GUJARAT

Referred Judgements :-

UNION OF INDIA AND ORS. V. DEVENDRA VIR SAHI [REFERRED TO]
A P PUBLIC SERVICE COMMISSION HYDERABAD VS. B SARAT CHANDRA [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
UPEN CHANDRA GOGOI VS. STATE OF ASSAM [REFERRED TO]
STATE OF UTTAR PRADESH VS. K U ANSARI [REFERRED TO]
MANGAL PRASAD MISHRA VS. NARVEDSHWAR MISHRA [REFERRED TO]
BINOD KUMAR GUPTA VS. RAM ASHRAY MAHOTO [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
NATIONAL FERTILIZER LTD VS. SOMVIR SINGH [REFERRED TO]
VALSALA KUMARI DEVI M VS. DIRECTOR HIGHER SECONDARY EDUCATION [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
STATE OF M P VS. MD ABRAHIM [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. VS. A. SINGAMUTHU [REFERRED TO]