TAUSIF FIROZBHAI BHIKHABHAI KALAL Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) Rule. Learned AGP Mr.Joshi waives service of notice of Rule for the respondent - State.

(2.) Heard Mr.Ansari, learned advocate for the petitioner and Mr.Joshi, learned AGP for the respondent - State through Video Conferencing.

(3.) Mr.Ansari, learned advocate for the petitioner relies on the order dated 8.5.2020 in SCA No.52 of 2020 by the Coordinate Bench of this Court which reads as under: