RAMILABEN BABUBHAI AAHIR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr.N. K. Majmudar, learned advocate for the petitioners and Ms.Moxa Thakker, learned APP for the respondents through video conferencing.

(2.) The petitioners have filed further affidavit along with the decisions and other materials, which are taken on record.

(3.) The present petition is filed by the petitioners for the following reliefs:-