LAWS(GJH)-2020-7-206

BHUPATAJI KHUMAJI THAKORE Vs. STATE OF GUJARAT

Decided On July 23, 2020
Bhupataji Khumaji Thakore Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule. Learned Additional Public Prosecutor waives service of notice of rule on behalf of respondent - State.