VIBHABHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE. Mr.J.K. Shah, learned APP waives service of notice of rule for and on behalf of the respondents.

(2.) Heard Mr.Sudhanshu Patel, learned advocate for the petitioner and Mr.J.K. Shah, learned APP appearing for the respondents - State, through videoconference.

(3.) By way of this petition the petitioner has prayed for the following reliefs :-