REGENT COMPUTRONICS PVT. LTD.

Rajeshbhai Sureshbhai Patel Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

MADAN MOHAN ABBOT VS. STATE OF PUNJAB [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]

JUDGEMENT

(1.) On 01.10.2020, this Court passed following order:-

(2.) Today, upon verification, learned APP states that the matter has already been settled between the parties.

(3.) Rule. Learned Additional Public Prosecutor as well as learned advocate appearing for the Complainant waive service of Rule on behalf of the respective respondents.

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RAJESHBHAI SURESHBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

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