(1.) By way of this petition, the petitioner has made following prayer in terms of para 8(B):-
(2.) The facts leading to filing of present proceedings can be stated thus:-
(3.) It appears that the charge sheet is filed in the matter and no charge is framed as of now.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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