LAWS(GJH)-2020-12-772

CERA SANITARYWARE LIMITED Vs. STATE OF GUJARAT

Decided On December 21, 2020
Cera Sanitaryware Limited Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned Senior Advocate Mr. K.M. Patel assisted by learned advocate Mr. Varun Patel for the petitioner-company, learned advocate Mr. Amrish Patel for respondent no.4 and learned Assistant Government Pleader Mr. Bhargav Pandya for the respondent-State.

(2.) This Court passed the following order on 11.12.2020 :

(3.) On 18.12.2020, learned advocate Mr. Amrish Patel appeared for respondent no.4 -labour union and the following order was passed by this Court :