(1.) By way of present petition, the petitioner has sought for following reliefs:
(2.) Brief facts of present case are as under:
(3.) Heard learned advocate for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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