REGIONAL MANAGER GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER

JUDGEMENT

(1.) The captioned are the appeals arising out of two common judgment and awards by the reference Court.

(2.) Heard learned advocate Mr. Chinmay Gandhi for the appellant- Corporation and learned advocate Mr.K.M. Sheth for the original claimants in the appeals concerned.

(3.) In the facts of the case, all the Appeals are admitted.