P. V. GONDALIA Vs. JESAR NAGAR PANCHAYAT

JUDGEMENT

(1.) In this petition,the petitioner has made following substantive prayers:

(2.) The facts move in narrow compass as could be gathered from the memo of petition and the connected material:

(3.) I have heard Mr. Hari Patel, learned advocate for Mr. Atul G. Barot for the petitioner and Mr. Rajesh M. Chauhan, learned advocate Mr. Munshaw for respondent Nos.1 and 3. There is no representation on behalf of respondent No.2 despite service of notice.