MAHESH Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This application is filed under Section 439 of the Code of Criminal Procedure, 1973, for regular bail in connection with C.R. No.11215040200005 of 2020 registered with the Bhalej Police Station, District : Anand for the offences punishable under Sections 302, 201 and 120(B) of the Indian Penal Code.

(2.) Rule was issued by this Court vide order dated 04.08.2020.

(3.) Heard learned advocate for the applicant and the learned Additional Public Prosecutor through Video Conferencing.