REGENT COMPUTRONICS PVT. LTD.

Dudaji Rataji Rajput Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

MADAN MOHAN ABBOT VS. STATE OF PUNJAB [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]

(1.) On 02.11.2020, this Court passed following order:

(2.) In pursuance of the aforesaid order, learned APP verified the genuineness of the settlement and confirms the same.

(3.) Heard the learned advocates appearing for the respective parties through video conferencing.