JITANBHAI KANJIBHAI RATHOD Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr.Vicky Mehta, learned advocate for the petitioner, Mr.Vishal Mehta, learned advocate for respondent no.2 and Ms.Moxa Thakker, learned Additional Public Prosecutor for the respondent - State through Video Conferencing.

(2.) At the request of learned advocates for the parties, the matter is taken up for final hearing.

(3.) In view of the order dated 01.12.2020, the identity proof of the complainant is placed on record, which is taken on record.