(1.) By way of the present petition, the petitioner, inter alia, seeks the following directions:
(2.) The brief facts of the case, as per the record of the petition, are as under:
(3.) Heard the learned Additional Public Prosecutor appearing on behalf of the respondent-State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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